Supreme Court - Daily Orders
Commissioner,K.V.Sangathan vs Ratin Pal on 9 March, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
ITEM NO.1 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1/2014 in Civil Appeal No.6720/2010
COMMISSIONER,K.V.SANGATHAN & ORS. Appellant(s)
VERSUS
RATIN PAL Respondent(s)
(for directions and office report)
Date : 09/03/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s) Mr. S. Rajappa,Adv.
For Respondent(s) Mr. Ranjan Mukherjee,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard Learned Counsel for the Applicant. We find no merit in the application for directions. I.A.No.1 is dismissed.
(USHA BHARDWAJ) (SAROJ SAINI)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.03.10
17:35:52 IST
Reason: