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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Maharashtra - Subsection

Section 52(e) in The Maharashtra Shops and Establishments Act, 1948

(e)[ If any employer or manager contravenes the provisions of Section 51 or any, employer contravenes the provisions of section 62 or 65; or] [Substituted by Bombay 28 of 1952, Section 16.]