Supreme Court - Daily Orders
Mr. Nishant Deshdipak Varma vs The State Of Gujarat And 9 Ors on 19 January, 2017
ITEM NO.68 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) D No(s). 10042/2016
MR. NISHANT DESHDIPAK VARMA Petitioner(s)
VERSUS
THE STATE OF GUJARAT AND 9 ORS Respondent(s)
Date : 19/01/2017 This petition was called on for hearing today.
For Petitioner(s)
Petitioner-in-person,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await appearance of the petitioner.
List again on 8.2.2017.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.01.20 16:35:42 IST Reason: