Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Tripura - Subsection Section 52(2)(c) in Tripura Excise Rules, 1962 (c)supply of spirit for the manufacture of chemicals, medicated articles, etc., or for other industrial purposes ;