Punjab-Haryana High Court
Amrit Pal Kaur & Ors vs Sohan Lal & Ors on 13 October, 2023
Neutral Citation No:=2023:PHHC:133805
DAILY LOK ADALAT BENCH NO.5
2023:PHHC:133805
507
FAO-3595-2013
AMRIT PAL KAUR & ORS VS SOHAN LAL & ORS
Present: Mr. Dheeraj Narula, Advocate
for the appellants.
Mr. Sanjeev Goyal, Advocate
for the HDFC Ergo Gen. Ins. Company.
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AWARD OF LOK ADALAT BENCH NO.5 The appeal stands settled at Rs.7,00,000/- over and above the amount already awarded by the learned Tribunal in terms of consent form dated 13.10.2023 duly signed by both the parties.
Accordingly, this award is made with the direction to the Insurance Company to deposit the enhanced amount of Rs.7,00,000/- (Rupees Seven Lacs Only) by cheque/draft, in favour of appellant No.1- Amrit Pal Kaur with the Office of the Lok Adalat of the High Court on or before 29.11.2023. Failing compliance of the order, interest @ 9% per annum shall follow on this amount till payment from the date of this order. The appellants' counsel may collect the cheque/draft from the office of the Lok Adalat. The office shall retain the photocopies of the cheque/draft bearing signatures of the Counsel.
Appeal stands disposed of in terms of the settlement. Copy of this order be supplied/sent to the counsel/parties and file be consigned to the record room.
(Jitendra Chauhan) PRESIDENT (R.P. Nagrath) MEMBER October 13, 2023 poonam Neutral Citation No:=2023:PHHC:133805 1 of 1 ::: Downloaded on - 19-10-2023 22:12:41 :::