Section 234B(2)(ii) in The Income Tax Act, 1961

[Cites 0, Cited by 4] [Section 234B(2)] [Section 234B] [Entire Act]

Union of India - Subsection

Section 234B(2)(ii) in The Income Tax Act, 1961

(ii)thereafter, interest shall be calculated at the rate aforesaid on the amount by which the tax so paid together with the advance tax paid falls short of the assessed tax.

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Union of India - Subsection

Section 234B(2)(ii) in The Income Tax Act, 1961