Himachal Pradesh High Court
Nhai vs . Dina Nath & Ors. on 31 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
NHAI vs. Dina Nath & Ors.
.
OMP(M) No. 20 of 2023.
31.08.2023 Present: Mr. Sumeet Raj Sharma, Advocate, for the petitioner.
of Mr. Amit Singh Chandel, Advocate, for respondent No.2 and 3.
Respondent No.4 is already ex-parte. rtAt the request of learned counsel for the petitioner, the matter is adjourned to 21st September, 2023, in order to enable him to comply with the order dated 14th July, 2023.
(Satyen Vaidya) Judge 31st August, 2023.
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