Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 17 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955 17. The time within which suits may be filed. - A suit for ejectment on any of the grounds specified in Section 3 shall be filed between the 1st day of June and the 31st day of August.
