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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(6)(d) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(d)subject to orders that may be passed by the Courts in the Proceedings pending on the said effective date of the transfer in regard to seniority or other matters concerning the service conditions of the Personnel;