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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(5) in Rajasthan Panchayati Raj (Election) Rules, 1994

(5)The offices of Pramukh reserved in the State for Backward Classes and Women by draw of lots in the first general election, shall be excluded while drawing lots for such reservation in the succeeding elections till the cycle is completed.[CHAPTER III [Substituted vide notification No. F. (15)Vidhi/PR/94/28.dated 3rd December, 1999 for the existing chapter III.]Electoral Rolls