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State of Madhya Pradesh - Section

Section 5 in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980

5. [ Officers and authorities to have due regard to suggestions given by Committees. [Substituted by M.P. Act No. 5 of 1997 (w.e.f. 22-1-1997).]

- The officers and authorities competent to exercise powers under any Act or perform other duties in relation to the schemes specified in the Second Schedule shall in exercise of such powers or performance of such duties have due regard to the suggestions given by the Committees constituted under this Act.]