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State of Rajasthan - Section

Section 65D in Rajasthan Factories Rules, 1951

65D. Building and structure. — No building, wall, chimney, bridge, tunnel, road, gallery, stairway, ramp, floor, platform, staging, or other structure, whether of a permanent or temporary character, shall be constructed, situated or maintained in any factory in such a manner as to cause risk of bodily injury.