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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(d) in Chhattisgarh Rice Procurement (Levy) Order 2005

(d)"Collector" means the Collector of the district and includes any other officer authorised by the State Government to perform all are any of the functions of the Collector under this order>y