Central Information Commission
Sajjan Soddani vs Hindustan Petroleum Corporation ... on 2 March, 2017
RoomNo.ror,o,nir,*l"liffi:[::r""T_r:"#H:,"n
,?:*:1,*:3ri^q com m iss ion I
rce, New Dethi-l10066
File No:C|C/LS/A/201
Z00t S85
Appeilant
public
Authority ,
,nr a",;rnffi
of hearing :
!a1e 23.10.201i
Date of Decision
23.10.2012
FACTS
.!e.arO today
dated 23.
Author*yi.,"p,".lntli[r.i,i,Xil.ir;,liHgil"ir!::: rly rs represenred hv iP^1-'^ lppellant not present. The pubtic "J,?
tt is noticed that had -
?^, so
sought rilil;
us hr information
i,
vjde RTt apptication J,.l;
on the 9.1.2011, the appellant J,X,,lfi,P,l,;iHJ.rffiiJ,- followinn,". ^Oj^r."-9
a) taken on complainr ::l:, :opy of ir,"
tr,e .",;iiill"
dated 22.10.2011 compia in l3lE!'3 a anna .lodged oJrn,3n, by him; t Satauddin .JJJ, Sara-vii; "r n^ron e J?;3;, !), ,,;i;:i
c)coDies Agency, Mandalgarh, ?l lh".comptaints ,og9-"0 against M/s Rekha and action i5l<l;.ih;;""r. Gas on (a) above has i=tli*,n""Jffi'fl"t|;r!;fi ffi:.u",ion
-sl, t 6 llr #"Jffil ; ::113:',; I3l # : 1:i :H:l T,:.
tna n r,,,uil,tn,:.in-.1s.,,,.^id:H[?JHji;fr # j:',,Xj to suppty-tr.,i. ,ffirtion ir *.il[",L.J,ffi t[:ru iff..?,i":tjection time period rhereof is il.," been oI"X'iI:,,ff il have #:,0 receiveJagai H:H:,T: ls^:!der.ed that ir y comp ints .;;;;';#:"#"r1#,:':::i:l::p::l'...Lzo,ii,g,h.i.Jril:'ifl?::
an ra appellant in 06 weeks and action taken ihereo, time ;;; ;;Jilffi fiil:
,_r__-. (yLSharma) tnformation Commissioner l I I-
Additional copies of the order shall be supplied on application and fees, as per RTI Act, to the CPIO of the Commission.
Address of the Parties :
( l)The Reg Manager & CPIO, 2lShri Sajjan (umar Soddani, HPCL,LaI Nagar (E), S/o Sh Kanhaiyalal Soddani, 8igod, JLN M Nagar, Mandalgarh, Bhilwara, Ralasthan Jaipur