Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

M/S Parle Biscuit Pvt Ltd. vs Union Of India on 7 November, 2016

WP-15386-2013

( M/S PARLE BISCUIT PVT LTD. Vs UNION OF INDIA)

07-11-2016

List along with W.P. No.3956/2013. (S.K. SETH) JUDGE mn