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[Cites 1, Cited by 21]

Himachal Pradesh High Court

Gaurav Goel vs . Meenakshi Goel on 20 January, 2023

Author: Virender Singh

Bench: Virender Singh

Gaurav Goel Vs. Meenakshi Goel .

Cr. Revision No. 39 of 2023 20.1.2023 Present: Mr. Akshay Singh, Advocate, for the petitioner.

Notice be issued to the respondent, on taking steps within one week, returnable for 24.3.2023.

r to Cr. M.P. No. 272 of 2023 Notice in the aforesaid terms. In the meanwhile, operation of judgment dated 14.12.2022, passed by the learned Additional Sessions Judge, Sirmour District at Nahan in Cr.

Appeal No. 57­N/4 of 2022, is ordered to be stayed.

(Virender Singh) Vacation Judge January 20, 2023 (Kalpana) ::: Downloaded on - 20/01/2023 20:31:44 :::CIS