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Delhi High Court - Orders

Rajesh Mathews vs Managing Committee Bluebells School ... on 22 January, 2019

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 1608/2017
      RAJESH MATHEWS                                     ..... Petitioner
                         Through      Ms.Indrani Ghosh, Adv.

                         versus

      MANAGING COMMITTEE BLUEBELLS SCHOOL
      INTERNATIONAL KAILASH & ORS            ..... Respondents
                  Through  Mr.Rajinder Dhawan, Adv. with
                            Mr.B.S. Rana & Mr.Jitendera, Advs.
                            for R-1 & 2.
                            Ms.Latika Choudhary, Adv. with
                            Ms.Palak Rohmetra, Adv. with
                            Mr.P.C. Sharma, OSD for DoE/R-3.

      CORAM:
      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                   ORDER

% 22.01.2019 Renotify on 22nd April, 2019. Parties are directed to file their written arguments with case laws being relied upon by them three days before the next date of hearing.

SURESH KUMAR KAIT, J JANUARY 22, 2019 ab