Delhi High Court - Orders
Rajesh Mathews vs Managing Committee Bluebells School ... on 22 January, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1608/2017
RAJESH MATHEWS ..... Petitioner
Through Ms.Indrani Ghosh, Adv.
versus
MANAGING COMMITTEE BLUEBELLS SCHOOL
INTERNATIONAL KAILASH & ORS ..... Respondents
Through Mr.Rajinder Dhawan, Adv. with
Mr.B.S. Rana & Mr.Jitendera, Advs.
for R-1 & 2.
Ms.Latika Choudhary, Adv. with
Ms.Palak Rohmetra, Adv. with
Mr.P.C. Sharma, OSD for DoE/R-3.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 22.01.2019 Renotify on 22nd April, 2019. Parties are directed to file their written arguments with case laws being relied upon by them three days before the next date of hearing.
SURESH KUMAR KAIT, J JANUARY 22, 2019 ab