Section 51(1)(c) in The Coast Guard Act, 1978

[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(1)(c) in The Coast Guard Act, 1978

(c)where it is not known by whom the offence was committed, on the first day on which the identity of the offender becomes known to the person aggrieved by the offence or to the authority competent to initiate action,

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 51(1)(c) in The Coast Guard Act, 1978