Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(b) in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958 (b)The Secretary shall, subject to the control of the Chairman, be responsible for the executive administration of the Sarvodaya Panchayat.
