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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(2)(k) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(k)the names and addresses of the contractors/subcontractors, architect, Town Planner, structural engineer, service Engineer, if any and other persons concerned with the development of the proposed project ;