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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(4)(b) in Tamil Nadu Music and Fine Arts University Act, 2013

(b)In case the Commissioner of Art and Culture is unable to attend the meetings of the Syndicate for any reason, he may depute any officer of his department, not below the rank of Joint Commissioner, to attend the meetings. The officer so deputed shall have the right to take part in the discussion of the meeting and shall have the right to vote.