Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Assam - Subsection Section 31(ii) in The Assam State Co-operative Agriculture and Rural Development Bank Limited (ii)to proceed against the Mortgage Banks or the mortgagors or against both or other member, in case of default of money due to the bank ;
