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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(viii) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(viii)the issue by a market committee of licences under section 7, the forms in which, and the conditions under which such licences shall be issued or renewed, the annual fees that may be levied for such licence and the recovery of such fees;