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Commissioner Of Cnetral Excise Delhi vs M/S Space Telelink Ltd. on 1 September, 2017

Bench: J. Chelameswar, Amitava Roy

       ITEM NO.21                                       COURT NO.2                  SECTION XIV

                                          S U P R E M E C O U R T O F        I N D I A
                                                  RECORD OF PROCEEDINGS

       Diary No(s). 21554/2017

       Petition for Special Leave to Appeal (Civil)No.___________of 2017

       (Arising out of impugned final judgment and order dated 08-03-2017
       in CEAC No. 5/2016 and CEAC No. 19/2016 passed by the High Court Of
       Delhi At New Delhi)

       COMMISSIONER OF CNETRAL EXCISE DELHI-I ETC.                                   Petitioner(s)

                                                               VERSUS

       M/S SPACE TELELINK LTD. & ANR,                                                Respondent(s)

       (FOR ADMISSION and I.R. and IA No.77083/2017-CONDONATION OF DELAY
       IN FILING and IA No.77087/2017-EXEMPTION FROM FILING C/C OF THE
       IMPUGNED JUDGMENT)


       Date : 01-09-2017 This petition was called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE AMITAVA ROY


       For Petitioner(s)                         Mr.   A.N.S. Nadkarni,ASG
                                                 Mr.   S.A. Haseeb,Adv.
                                                 Mr.   Merusagr Samantaray,Adv.
                                                 Mr.   S.A. Haseeb,Adv.
                                                 Ms.   Lhingneivah,Adv.
                                                 Ms.   Viddusshi,Adv.
                                                 Mr.   B. Krishna Prasad, AOR

       For Respondent(s)


                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

Delay condoned.

Leave granted.

List alongwith SLP(C)No.28309/2015.

(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER