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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(c) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

(c)details of the agreement between the owner of the land and the promoter authorising the latter to undertake the construction of building (copy of [ xxx ] [Omitted by Act 35 of 2002. w.e.f. 01.09.2003.] agreement to be annexed);