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[Cites 0, Cited by 0] [Section 326] [Entire Act]

Bombay Presidency - Subsection

Section 326(c) in The Bombay Provincial Municipal Corporations Act, 1949

(c)except when no other route is available carry a corpse or part of a corpse along any street along which the carrying of corpses is prohibited by a public notice issued by the Commissioner in this behalf;