Section 1149(a) in Police Regulations, Bengal , 1943
(a)By the 5th of every month all disbursing officers shall submit to the Inspector-General statements of accounts in Form B (Bengal Form No. 2605) of the sums drawn by them from the treasury under all heads of expenditure excepting the expenditure under "Pay of officers" and "Pay of establishment." The numbers and dates of the treasury vouchers should be noted against each entry in the statement, duly supported by bill extracts in Form A (Bengal Form No. 2604).