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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(2)(i) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(i)in the case of such land, the gross annual rent shall be deemed to be five per cent, of the estimated present value of such land, and