Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 231] [Entire Act] State of Rajasthan - Subsection Section 231(2) in Rajasthan District Board Account Rules (2)The all persons on pay not exceeding Rs who are not subscribers to the provident fund and for whom pay has been drawn in the bill have actually been entertained during the month.
