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State of Maharashtra - Section

Section 24 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

24. Publication of list of valid nominations.

- Immediately after all the nomination papers have been scrutinised and decision accepting or rejecting the same have been recorded the Returning Officer shall prepare a list of candidates whose nominations have been accepted. Immediately after the scrutiny is over, the Returning Officer shall affix the list on his notice-board and shall record the date on which and the time at which, the list was so affixed.