Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

Opsc vs Kishore Chandra Dixit And on 1 July, 2025

Author: M.S. Sahoo

Bench: M.S. Sahoo

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.A. NO.2985 OF 2023

                           OPSC, Cuttack                        ....                 Appellant
                                                                  Mr. A. Behera, Advocate
                                                   -versus-
                           Kishore Chandra Dixit and        ....                Respondents
                           others                                         Mr. D. Pattanaik,
                                                                          Advocate for R.1
                                                                     Mr. D. Mohanty, AGA
                                                                               for R.2 & 3

                                      CORAM:
                                     JUSTICE DIXIT KRISHNA SHRIPAD
                                     JUSTICE M.S. SAHOO
                                                  ORDER

01.07.2025 Order No.

05. 1. This matter is taken up through hybrid mode.

2. As prayed for by the learned counsel for the parties, call this matter on 18.07.2025 along with W.A. Nos.1868 & 2542 of 2024.

Interim order passed earlier shall continue till the next date.

(Dixit Krishna Shripad) Judge (M.S. Sahoo) Signature Not Verified Judge Digitally Madhusmita Signed Signed by: MADHUSMITA MALLICK Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 03-Jul-2025 10:03:22 Page 1 of 1