Orissa High Court
Opsc vs Kishore Chandra Dixit And on 1 July, 2025
Author: M.S. Sahoo
Bench: M.S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. NO.2985 OF 2023
OPSC, Cuttack .... Appellant
Mr. A. Behera, Advocate
-versus-
Kishore Chandra Dixit and .... Respondents
others Mr. D. Pattanaik,
Advocate for R.1
Mr. D. Mohanty, AGA
for R.2 & 3
CORAM:
JUSTICE DIXIT KRISHNA SHRIPAD
JUSTICE M.S. SAHOO
ORDER
01.07.2025 Order No.
05. 1. This matter is taken up through hybrid mode.
2. As prayed for by the learned counsel for the parties, call this matter on 18.07.2025 along with W.A. Nos.1868 & 2542 of 2024.
Interim order passed earlier shall continue till the next date.
(Dixit Krishna Shripad) Judge (M.S. Sahoo) Signature Not Verified Judge Digitally Madhusmita Signed Signed by: MADHUSMITA MALLICK Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 03-Jul-2025 10:03:22 Page 1 of 1