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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(b) in The Wealth-Tax Act, 1957

(b)[ in any other case, by the ] [Substituted by Act 3 of 1989, Section 69, for Section 18-A (w.e.f. 1.4.1989). ][Joint Director] [ Substituted by Act 21 of 1998, Section 66, for " Deputy Director" and " Deputy Commissioner" (w.e.f. 1.10.1998).][or the ] [Substituted by Act 3 of 1989, Section 69, for Section 18-A (w.e.f. 1.4.1989). ][Joint Commissioner] [ Substituted by Act 21 of 1998, Section 66, for " Deputy Director" and " Deputy Commissioner" (w.e.f. 1.10.1998).].