Section 10 in The Orissa Prohibition of Alienation of Land Act, 1972
10. Repeal and savings.
(1)The Orissa Prohibition of Alienation of Land Ordinance, 1972 (Orissa Ordinance No. 2 of 1972), is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act as if this Act were in force on the day on which such thing was done or such action was taken.
