Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 426] [Entire Act] State of Karnataka - Subsection Section 426(d) in Karnataka Municipal Corporations Act, 1976 (d)that printed copies of the draft shall be sold to any person requiring them on payment of such price, as the Commissioner may fix.