Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Prem Pal on 20 November, 2020
Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi
ITEM NO.30 Court 7 (Video Conferencing) SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 18121/2020
(Arising out of impugned final judgment and order dated 17-09-2019
in CRLA No. 7177/2011 & CRLA No. 7272/2011 passed by the High Court
Of Judicature At Allahabad)
THE STATE OF UTTAR PRADESH Petitioner(s)
VERSUS
PREM PAL & ORS. ETC. Respondent(s)
(FOR ADMISSION and I.R. and IA No.94146/2020-CONDONATION OF DELAY
IN FILING and IA No.94150/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.94148/2020-EXEMPTION FROM FILING O.T.
and IA No.94149/2020-EXEMPTION FROM FILING AFFIDAVIT )
Date : 20-11-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Murari Kumar, Adv.
Mr. Ajay Vikram Singh, AOR
Mrs. Priyanka Singh, Adv.
Mr. Chandrashekher, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
Pending application(s), if any, stands disposed of accordingly.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2020.11.20 19:15:48 IST Reason:(ASHWANI KUMAR) (ANAND PRAKASH) AR – CUM -PS BRANCH OFFICER