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Central Information Commission

Mr.Ashish Chakraborthy vs Ministry Of Human Resource Development on 14 March, 2013

              Encls:­
              For First Appellate Authority:­
                                     CENTRAL INFORMATION COMMISSION
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                                   Room
              Copy of RTI appl i cat  i on datNo.  326,
                                               ed 29-      2nd Floor,
                                                            August Kranti Bhavan
                                                      07- 2011.
              Copy of CPI O' s r epl y dat ed 28- 08- 2011.
                                        Bhikaji Cama Place, New Delhi- 110066
                                                Website. www.cic.gov.in
                                                                                  CIC/DS/C/2011/002705/RM

                                                                                       Dated: 14th March 2013

                     Name of the Complainant               :       Shri Asish Chakraborty,
                                                                   37, Akhaura Road, PS-West Agartala,
                                                                   PO-Agartala, Tripura West Distt.,
                                                                   Tripura-799 001.

                     Name of the Public Authority          :       The First Appellate Authority (RTI),
                                                                   Tripura University,
                                                                   (A Central University),
                                                                   Suryamaninagar
                                                                   Tripura West-799 022.
                                                         ORDER

Shri Asish Chakraborty of Tripura has complained to the Central Information Commission that he received unsatisfactory reply/information from the Central Public Information Officer on his RTI-Application dt. 29-07-2011. A copy each of the RTI- Application, reply of CPIO and the complaint are enclosed for ready reference.

2. It is noted that the Complainant did not have an opportunity to go to the Appellate Authority and has directly approached the Commission with his complaint. In exercise of powers vested under Section 18(1) of the Right to Information (RTI) Act, we direct the Appellate Authority to enquire into the allegations made by the Complainant and after giving him an opportunity of hearing, to pass an appropriate order without any further loss of time.

3. In case the Complainant is not satisfied with the orders of the Appellate Authority, he is free to approach this Commission again in Second Appeal.

4. The Complaint is disposed of with the above directions.

Sd/-

(Rajiv Mathur) Central Information Commissioner Authenticated as true copy and forwarded to:-

The First Appellate Authority (RTI), Tripura University, (A Central University), Suryamaninagar Tripura West-799 022.
The CPIO (RTI), Tripura University, (A Central University), Suryamaninagar Tripura West-799 022.
Shri Asish Chakraborty, 37, Akhaura Road, PS-West Agartala, PO-Agartala, Tripura West Distt., Tripura-799 001.
(Raghubir Singh) Deputy Registrar Phone: 011- 26105682 Fax: 011- 26161997
-03-2013