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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(12) in Himachal Pradesh Board of School Education Act, 1968

(12)arrange for the preparation, writing, compilation, printing, publishing and sale of textbooks, other educational material and undertake the publication of any other educational work, books or periodicals;] [Clauses (11) and (12) substituted vide Act No. 15 of 1992.]