Supreme Court - Daily Orders
The State Of Rajasthan vs Abdul Goni @ Asadulla @ Nasaruddin @ ... on 13 January, 2020
ITEM NO.9 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJIV KALRA
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 37580/2019
THE STATE OF RAJASTHAN Petitioner(s)
VERSUS
ABDUL GONI @ ASADULLA @ NASARUDDIN @ NIKKA @ UMER @ MAJEED KHAN @
RAJA Respondent(s)
(FOR ADMISSION and I.R. and IA No.196796/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.196795/2019-CONDONATION OF
DELAY IN REFILING / CURING THE DEFECTS )
Date : 13-01-2020 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sandeep Kumar Jha, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Delay in refiling is condoned.
Registry to process further.
RAJIV KALRA Registrar pm Signature Not Verified Digitally signed by Rajiv Kalra Date: 2020.01.13 18:10:14 IST Reason: