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Supreme Court - Daily Orders

The State Of Rajasthan vs Abdul Goni @ Asadulla @ Nasaruddin @ ... on 13 January, 2020

     ITEM NO.9                          REGISTRAR COURT. 2                 SECTION II

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. RAJIV KALRA

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 37580/2019

     THE STATE OF RAJASTHAN                                             Petitioner(s)

                                                    VERSUS

     ABDUL GONI @ ASADULLA @ NASARUDDIN @ NIKKA @ UMER @ MAJEED KHAN @
     RAJA                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.196796/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.196795/2019-CONDONATION OF
     DELAY IN REFILING / CURING THE DEFECTS )

     Date : 13-01-2020 This petition was called on for hearing today.



     For Petitioner(s)
                                        Mr. Sandeep Kumar Jha, AOR

     For Respondent(s)


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Delay in refiling is condoned.

Registry to process further.

RAJIV KALRA Registrar pm Signature Not Verified Digitally signed by Rajiv Kalra Date: 2020.01.13 18:10:14 IST Reason: