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[Cites 0, Cited by 0] [Section 562] [Entire Act]

State of Jharkhand - Subsection

Section 562(c) in Bihar Education Code, 1961

(c)The local officer, with the consent of the Director, may also call for plans and estimates for electrical projects from the Electric Inspector and for sanitary and water and water-supply projects from the Chief Engineer, Public Health Engineering Department, Bihar.