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Calcutta High Court (Appellete Side)

Saveetha Engineering College vs The State Of West Bengal & Anr on 28 February, 2019

Author: Asha Arora

Bench: Asha Arora

28.02.19 Sl.no. 288 (M/L) Ct. No. 30 P.M. C. R. R. 2079 OF 2018 Saveetha Engineering College.

- vs -

The State of West Bengal & Anr. Mr. Aniket Mitra, Mr. Amaresh Bag ... for the petitioner.

Petitioner is directed to serve notice upon the opposite party No. 1/State through the learned P.P., High Court Calcutta and upon opposite party No. 2 by registered post with acknowledgement due and file affidavit of service on the next date of hearing.

Let the matter appear under the heading "Contested Application" twelve weeks hence.

( Asha Arora, J.)