Supreme Court - Daily Orders
M/S Imperia Structures Limited vs Yogesh Maan on 26 May, 2020
Bench: Uday Umesh Lalit, Mohan M. Shantanagoudar, Vineet Saran
ITEM NO.10 Virtual Court No.1 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 9110/2020
(Arising out of impugned final judgment and order dated 29-07-2019
in CC No. 3072/2017 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
M/S IMPERIA STRUCTURES LIMITED Petitioner(s)
VERSUS
YOGESH MAAN & ANR. Respondent(s)
( IA No.45209/2020-CONDONATION OF DELAY IN FILING and IA
No.45208/2020-EX-PARTE STAY )
Date : 26-05-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE VINEET SARAN
For parties:
Mr. Gautam Talukdar, AOR
Ms. Rhea Dube, Adv.
Mr. Simranjeet Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List alongwith Civil Appeal Dy.No.2481/2020 in the month of July, 2020.
(INDU MARWAH) (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.05.26 17:26:10 IST Reason: