Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Urban Local Body (Community Participation) Rules, 2013 15. Area Sabha Representative to be ex-officio member of Ward Committee. - The Area Sabha Representative of any Area shall be a member of the Ward Committee constituted for the Ward within which that Area is situated.
