Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343(1)] [Section 343] [Entire Act] State of Punjab - Subsection Section 343(1)(d) in The Punjab Municipal Corporation Act, 1976 (d)storing any of the articles specified in Part II of the second Schedule except for domestic use of any of those articles :