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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs M/S Sociedade De Fomento Industrial ... on 27 August, 2021

Bench: D.Y. Chandrachud, M.R. Shah

     ITEM NO.9                            Court 4 (Video Conferencing)               SECTION IX

                                 S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos.6854-6855/2021

     (Arising out of impugned final judgment and order dated 22-10-2020
     in TA No.70/2014 22-10-2020 in TA No.73/2014 passed by the High
     Court of Judicature Bombay at Goa)

     THE COMMISSIONER OF INCOME TAX                                           Petitioner(s)

                                                     VERSUS

     M/S SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD.                            Respondent(s)
     (FOR I.R.)

     Date : 27-08-2021 These petitions were called on for hearing today.

     CORAM :
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                   HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                    Mr.   N. Venkataraman, ASG
                                          Mr.   Aman Lekhi, ASG
                                          Mr.   Manish Pushkarna, Adv.
                                          Ms.   Swarupama Chaturvedi, Adv.
                                          Ms.   Adit Khorana, Adv.
                                          Mr.   Raj Bahadur Yadav, AOR

     For Respondent(s)                    Mr.   Yashraj Singh Deora, AOR
                                          Mr.   Nishant Thakkar, Adv.
                                          Ms.   Sonal Mashankar, Adv.
                                          Ms.   Prakriti Roy, Adv.
                                          Ms.   Jasmin Amalsadvala, Adv.

                          UPON hearing the counsel the Court made the following
                                                O R D E R

1 Issue notice.

2 Mr Yashraj Singh Deora, learned counsel appears on behalf of the caveator and waives service.

Signature Not Verified Digitally signed by Chetan Kumar

Date: 2021.08.27 3 Tag with SLP(C) No 5940 of 2021.

19:49:24 IST
Reason:




                            (CHETAN KUMAR)                          (SAROJ KUMARI GAUR)
                             A.R.-cum-P.S.                             COURT MASTER