Supreme Court - Daily Orders
Competition Commission Of India . vs Google Llc on 23 March, 2018
ITEM NO.72 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s).
13716-13717/2017
COMPETITION COMMISSION OF INDIA . Petitioner(s)
VERSUS
GOOGLE LLC & ORS. Respondent(s)
Date : 23-03-2018 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Sumit Srivastava, Adv.
Mr. Arjun Krishnan, AOR
For Respondent(s)
Mr. Abhimanyu Chopra, Adv.
Ms. Tanaya Sethi, Adv.
Mr. M. P. Devanath, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 and 3 have already opted not to file counter affidavit.
Await service report of respondent No.2 from the High Court of Dublin, Ireland. Reminder be issued.
Respondent No.4 has been served but no one has entered appearance.
List again on 14.5.2018.
KAPIL MEHTA Signature Not Verified Registrar Digitally signed by RUPAM DHAMIJA Date: 2018.03.27 23.3.2018 rd 11:11:43 IST Reason: