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State of Odisha - Section

Section 21 in The Orissa Panchayat Samiti Budget Rules, 1969

21.

The Block Development Officer shall prepare two supplementary or revised Budgets for the Samiti in a year, the first of which shall be prepared by the 1st November and discussed and sanctioned by the Samiti by the 15th November and the second shall be prepared by the 16th February and discussed and sanctioned by the Samiti by the 4th March.