Section 21(3)(i) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

[Cites 0, Cited by 3] [Section 21(3)] [Section 21] [Entire Act]

(i)Where a service-holder is entitled to a ryotwari patta under section 8 in respect of any land, he shall have the option -

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