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State of Bihar - Section

Section 343 in Bihar Financial Rules, 1950

343.

Unless it is otherwise ordered by Government, every grant made for a specific object is subject to the implied conditions :-
(i)that the grant will be spent upon the object within a reasonable time, if no time-limit has been fixed by the sanctioning authority; and
(ii)that any portion of the amount which is not ultimately required for expenditure upon that object should be duly surrendered to Government.
Expenditure From Discretionary Grants