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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(2) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(2)The provisions of section 100 of the Code of Criminal Procedure, 1973 (2 of 1974) shall so far as may be apply to search and seizure under this clause.