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State of Gujarat - Section

Section 19 in Uka Tarsadia University First Statutes, 2012

19. Special Mode of Appointment.

- (19.1) Notwithstanding anything contained in Statute 18, the Board of Management may invite a person of high academic distinction and professional attainments to accept the post of a professor or any other equivalent academic post in the University on such terms and conditions as it may deem fit, and appoint the person to such post.(19.2) The Board of Management may appoint any member of the academic staff working in any other university or organisation on a teaching assignment or for undertaking a project or any other work on such terms and conditions as may be determined by the Board of Management in accordance with the manner specified by the Statutes.